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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(i) in International Institute of Information Technology (IIIT) University Act, 2013

(i)to frame Statutes, other than the first Statutes, Ordinances and Regulations and to alter, modify or rescind any of these;