Calcutta High Court (Appellete Side)
Arani Hazra vs The Director Of Panchayat And Others on 22 January, 2020
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
30
22.01.2020
Ct. No. 06
ssd FMA 385 of 2001 Arani Hazra Vs. The Director of Panchayat and others This old matter had appeared in the warning list for three successive days before being transferred to the peremptory list.
Since none appears in support of the appeal even at the second call, FMA 385 of 2001 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) (Kausik Chanda, J.)