Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(1)The State Government may make rules, consistent with this Act, for securing the payment of entertainments duty [and advertisement tax] [Inserted by Section 11 (1) of M.P. Act No. 12 of 1965.] and generally for the purposes of carrying out the provisions of this Act.