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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2)(a) in The Maharashtra Forest Produce (Regulation Of Trade) Act, 1969

(a)a grower of any forest produce may transport such produce belonging to him from any place within the unit wherein such produce has grown, to any other place in that unit: and