Supreme Court - Daily Orders
M/S Wipro Limited vs The Principal Commissioner Of Income ... on 27 September, 2022
Bench: M.R. Shah, B.V. Nagarathna
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.1073 OF 2022
IN
CIVIL APPEAL NO.1449/2022
M/S WIPRO LIMITED Petitioner(s)
VERSUS
THE PRINCIPAL COMMISSIONER OF INCOME TAX III,
BANGALORE & ANR. Respondent(s)
O R D E R
Application for listing Review Petition in open court is rejected.
Having carefully gone through the Review Petition, the order under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record, warranting reconsideration of the order impugned.
The Review Petition is, accordingly, dismissed. Pending application(s) shall stand disposed of.
.....................J. (M.R. SHAH) .....................J. (B.V. NAGARATHNA) NEW DELHI;
SEPTEMBER 27, 2022 Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.09.28 17:13:03 IST Reason: ITEM NO.1004 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1073/2022 in C.A. No. 1449/2022 (Arising out of impugned final judgment and order dated 11-07-2022 in C.A. No. 1449/2022 passed by the Supreme Court Of India) M/S WIPRO LIMITED Petitioner(s) VERSUS THE PRINCIPAL COMMISSIONER OF INCOME TAX III, BANGALORE & ANR. Respondent(s) (FOR ADMISSION and IA No.112893/2022-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 112893/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 27-09-2022 These matters were circulated today. CORAM :
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MRS. JUSTICE B.V. NAGARATHNA By Circulation UPON perusing papers the Court made the following O R D E R Application for listing Review Petition in open court is rejected.
The Review Petition is dismissed in terms of the signed order.
Pending application(s) shall stand disposed of. (NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)