Bombay High Court
Manya Vejju Alias Mv Kasi vs Sapna Bhog on 13 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
16-AO-438-23+.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 438 OF 2023
WITH
INTERIM APPLICATION NO. 7917 OF 2023
Manya Vejju Alias MV Kasi ...Appellant
Vs.
Sapna Bhog ...Respondent
Mr. Hiren Kamod a/w Mr. A. Saiyed i/b Khurana and
Khurana , for Appellant.
Mr. A. Patil, with Ms. Samruddhi Bendbhar i/b Ms. Anitha
Krishnamurthy and Parinam Law Associates, for
Respondent.
CORAM:- N. J. JAMADAR, J.
DATED:- 13th JULY, 2023 P.C.:-
1) Heard the learned Counsel for the parties.
2) The learned Counsel seek leave to file written submissions.
Leave granted.
3) Stand over to 17th July, 2023.
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