Supreme Court - Daily Orders
Ramalingam vs Bhuvaneswari Ramalingam (Dead) ... on 19 March, 2021
ITEM NO.22 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 13631/2020
RAMALINGAM Petitioner(s)
VERSUS
BHUVANESWARI RAMALINGAM (DEAD) THROUGH LR. & ORS. Respondent(s)
Date : 19-03-2021 This petition was called on for hearing today.
For Petitioner(s)
Mr. Pranab Prakash, AOR
For Respondent(s)
Mr. B. Ragunath, Adv.
Mrs. N.C. Kavitha, Adv.
Mr. Sriram P, Adv.
Mr. Vijay Kumar, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Four weeks' time is granted to respondent Nos.1 to 3 for filing counter affidavit.
List again on 30.4.2021.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2021.03.25 12:26:17 IST Reason: