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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Nek Singh vs . Hrtc & Another on 5 September, 2022

Bench: Sabina, Sushil Kukreja

Nek Singh Vs. HRTC & another CWP No. 5559 of 2022 .

05.09.2022 Present: Mr. Hemant Kumar Thakur, Advocate, for the petitioner.

Mr. Shayam Singh, Advocate, for the respondents.

Admit.

List with CWPOA No. 4888 of 2020 r ( Sabina ) Judge ( Sushil Kukreja ) September 05, 2022 Judge (ravinder) ::: Downloaded on - 05/09/2022 20:06:42 :::CIS