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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(1)(iv) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iv)provide for such expenditure, if any, as he considers necessary to be incurred by the Council in the next ensuing financial year for the purposes of Chapters XIII and XIV.]: