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[Cites 0, Cited by 0] [Section 158(3)] [Section 158] [Entire Act]

State of Jharkhand - Subsection

Section 158(3)(k) in Jharkhand Goods and Services Tax Act, 2017

(k)any such particulars to an officer of the Government as may be necessary for the purposes of any other law for the time being in force; and