Supreme Court - Daily Orders
Assistant Commissioner (Assessment) vs M/S Parle Agro Pvt Ltd on 16 November, 2016
ITEM NO.83 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) 9467/2016
ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR Petitioner(s)
VERSUS
M/S PARLE AGRO PVT LTD Respondent(s)
Date : 16/11/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ramesh Babu M. R.,Adv.
For Respondent(s)
Mr. Rajesh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent is granted four weeks time as a last chance to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon'ble Court under the Rules.
(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.11.16 16:55:42 IST Reason: