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Supreme Court - Daily Orders

Assistant Commissioner (Assessment) vs M/S Parle Agro Pvt Ltd on 16 November, 2016

     ITEM NO.83                        REGISTRAR COURT. 2                 SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                  9467/2016

     ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR                        Petitioner(s)

                                                   VERSUS

     M/S PARLE AGRO PVT LTD                                             Respondent(s)


     Date : 16/11/2016 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Ramesh Babu M. R.,Adv.


     For Respondent(s)
                                        Mr. Rajesh Kumar,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The sole respondent is granted four weeks time as a last chance to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon'ble Court under the Rules.

(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.11.16 16:55:42 IST Reason: