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Allahabad High Court

Ved Prakash Yadav vs State Of U.P. Thru Prin.Secy. Revenue & 3 ... on 15 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- MISC. BENCH No. - 4288 of 2005

Petitioner :- Ved Prakash Yadav

Respondent :- State Of U.P. Thru Prin.Secy. Revenue & 3 Ors.
Petitioner Counsel :- Hemant Kumar Mishra

Respondent Counsel :- C.S.C.

Hon'ble Devi Prasad Singh,J.

Hon'ble Yo2esh Chandra GuDta.J. List has been revised. No one has appeared on behalf of the petitioner. Accordingly, writ petition is dismissed for non-prosecution. Order Date :- 15.7.2010 Madhu