Allahabad High Court
Ved Prakash Yadav vs State Of U.P. Thru Prin.Secy. Revenue & 3 ... on 15 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. BENCH No. - 4288 of 2005 Petitioner :- Ved Prakash Yadav Respondent :- State Of U.P. Thru Prin.Secy. Revenue & 3 Ors. Petitioner Counsel :- Hemant Kumar Mishra Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble Yo2esh Chandra GuDta.J. List has been revised. No one has appeared on behalf of the petitioner. Accordingly, writ petition is dismissed for non-prosecution. Order Date :- 15.7.2010 Madhu