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[Cites 0, Cited by 3] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The Code of Civil Procedure, 1908

(3)The Court to which such suit, appeal or other proceeding is transferred shall, subject to any special directions in the order of transfer, either re-try it or proceed from the stage at which it was transferred to it.