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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(i) in The Bihar Apartment Ownership Rules, 2004

(i)The declaration referred to in section 2, section 14 and section 15 of the [Bihar Apartment Ownership Act 2004] [Now, Bihar Apartment Ownership Act, 2006.], by the sole owner and owners, as the case may be, of property shall be executed in Form A appended to this Rule and it