Supreme Court - Daily Orders
Gowramma C (Dead) By Lrs. vs Manager (Personnel) Hindustan ... on 5 November, 2019
ITEM NO.54 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 2367-2368/2019
GOWRAMMA C (DEAD) BY LRS. Petitioner(s)
VERSUS
MANAGER (PERSONNEL) HINDUSTAN AERONAUTICAL LTD. & ANR.Respondent(s)
Date : 05-11-2019 These petitions were called on for hearing today.
For Petitioner(s)
Mr. H. Chandra Sekhar, AOR
Mrs. Rekha Chandra Sekhar, Adv.
Mr. Karri Venkata Reddy, Adv.
For Respondent(s)
M/S. Khaitan & Co., AOR
Mr. Arvind Ray, Adv.
Ms. Maithili, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Mr. Karri Venkata Reddy, Ld. Counsel present on behalf of the Petitioner.
Ms. Maithili, Ld. Counsel present on behalf of the Respondent.
Respondent No. 1 has already filed the Counter Affidavit. Respondent No. 2 has not filed counter affidavit despite grant of last opportunity.
Signature Not VerifiedDigitally signed by MADHU GROVER Date: 2019.11.13
Ld. counsel for the petitioner has already filed an 09:38:34 IST Reason: application for substitution in respect of deceased sole Petitioner which is defective. Ld. counsel shall within a ITEM NO.54 REGISTRAR COURT. 2 SECTION IV-A period of four weeks as a last chance rectify the defects whatever have been found in the said application.
List again on 15.01.2020.
SURINDER S. RATHI Registrar pm