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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(b) in The Bombay Court of Wards Act, 1905

(b)where [one-third] [This word was substituted for the word 'one-fourth' by Bombay 21 of 1949, Section 2.] of the immovable property of a Government w been sold or exchanged no further sale or exchange shall be made.]