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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The Digital Signature (End entity) Rules, 2015

(4)While verifying the validity of a digital signature the corresponding digital signature certificate shall chain up through the public key certificate of the issuing Certifying Authority to the self signed certificate of the Controller and if any of the certificates in the trust chain is not trusted the signature shall not be verified.