Andhra Pradesh High Court - Amravati
Kokkiligadda Kalyana Chakradhar vs Addanki Rajya Lakshmi on 5 August, 2022
Author: Battu Devanand
Bench: Battu Devanand
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!I THURSDAY, THE TWENTY EIGHTH DAY OF JUDY, TWO THOUSAND AND TWENTY TW TPRESENT: THE HONOURABLE SRI JUSTICE BATTU DEVANAND LANo, 2 of 2022 iN CIVIL REVISION PETITION No. 636 of 2022 Between: Kakkiligadda Kalyana Chakradhar, $/a. Venkateswara Rao, Nindu, aged al 38 years, Rio. UC Agent, gnd Ward, Avanigacda Village and Mandal, Krishna CStrict, wPetitioner/Petitioner/Plaineht AND Addanki Ratya Lakshini, Wa. Jalachandra Raa, Hindu aged about 65 years, Rio.2™ Ward, Avanigadda Village and Mandal, Krishna District. wespondent/ Respondent / Defendant Petition under Section 134) CPC is Nied praying that in the circumstances stated in the memorandum of grounds filed therein, the High Court may be pleased to extend the interim order dated 22-04-2022 In CRP.No. 638 of £022 until further orders. LANs. Taf 2028 3 RPetiiian under Section 187 C8t is Med oraying that in the circumstances stated In the memorandum of grounds Mied in Criminal Pelitien, the High Court may be pleased to grant stay of all proceedings in O.8.No.270 of 2077, pending on the fils of the court of the Hon'ife Principal Junior Civil Judge- cunrJudicial First Class Magistrate, Avanigadda, Krishna [Nstricl, pending disposal of CRE No. G36 of 2022, on the fle of the High Court, The petition coming on for hearing, upon perusing the petition and the memorandum of grounds fled in support thersef and the sarller orders of the High Court dated 30.03.2022, O18 2082 ard 224-2022 made in CRE.No. 836 of 2022 and upon hearing the arguments of Sri Ghantasala Udaya Bhaskar, Advocate for the Fetitiener, the Court mace the following ORDER :
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"Heard, This application is ordered, The Interim stay granted earlier shall stand extended for a further period of eight (08) weeks,
- Post after six (06) weeks, | | Sd/- KJ, RAJA BABY, ASSISTANT REGISTRAR FETRUE COPY! / yo for ASSISTANT REGISTRAR To . Tre Pri dumfer Oil Judge-cum-Jdudicial First Class Magistrate, Avanigadda, Krishna (istrict. One CC to Sei Ghantasala Udays Shasker, Advocate [OPUC] One spare copy.
ath, TRE HIGH COURT DEY .J BATTED: 28-OF-2022 ORDER EXTENDING THE INTERIM ORDER