Tripura High Court
Party Name : Khokan Debnath vs The State Of Tripura & Ors on 27 March, 2017
Case No :WP(C) 0000076/2017 Party Name : KHOKAN DEBNATH Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA Let the matter be listed on 04.05.2017. In the meanwhile, the respondents shall file the reply, if any.
Mr. S. Chakraborty, learned Addl. G.A. appears for the respondents and Mr. Somik Deb, learned counsel appears for the petitioner.
Interim order as passed earlier by this Court, shall continue till then. Download Date: 8-05-20] 7 15:05 1/1