Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(2)(i) in The Bombay Shops and Establishments Act, 1948

(i)the supervision which the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order. 1950.] Government shall exercise over local authorities under section 43;