Section 48(1)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

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State of Uttarakhand - Subsection

Section 48(1)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)between a member, past member or a person claiming through a member, past member or deceased member and the co-operative, its Board, Director, office- bearer, or liquidator, past or present; or

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State of Uttarakhand - Subsection

Section 48(1)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003