Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 31] [Entire Act] Union of India - Subsection Section 31(1) in The Dentists Act, 1948 (1)The State Government shall as soon as may be cause to be prepared in the manner hereinafter provided a register of dentists for the State.
