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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Indian Electricity (Andhra Pradesh Amendment) Act, 2000

(i)for the words "Imprisonment for a term which may extend to three years, or with fine which shall not be less than one thousand rupees, or with both", the words 'imprisonment for a term which may extend to five years but which shall not be less than three months and with fine which may extend to fifty thousand rupees but which shall not be less than five thousand rupees” shall be substituted.