Section 40(6)(b) in The National Cadet Corps Rules, 1948

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Union of India - Subsection

Section 40(6)(b) in The National Cadet Corps Rules, 1948

(b)In the case of a cadet non-commissioned officer and cadets :-

(i)dismissal from the Corps;

(ii)reduction, in the case of a cadet non-commissioned officer to a lower rank or to the ranks as a cadet :