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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(3)(b) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(b)the payment of salaries, allowances and other sums payable to the Executive Officer, other officers and servants of the Committee;