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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(4) in Maharashtra Paramedical Council Act, 2011

(4)The Registrar shall remove from the State Register, the names of the registered paramedical practitioners who die or whose names are directed to be removed from the State Register or who cease to be the registered paramedical practitioners.