Section 301(4) in Rajasthan Land Revenue (Land Records) Rules, 1957
(4)Candidates so selected will be admitted to the Qanungo Training School for training:Provided that the Patwaries who attain the age of 45 years on the 1st day of January next following the year of selection shall be exempted from the training and shall be eligible for appointment as Kanoongo or Inspector, Land Records without such training.