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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of Bihar - Subsection

Section 204(ix) in Bihar Chaukidari Manual

(ix)A copy of the said account as verified by the Accountant-General should be submitted by the controlling Officer to Government in Finance Department and to the Accountant-General along with his revised and budget estimates. The actual of the preceding years and the proposed estimates should be shown year by year.