Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 582] [Entire Act] State of Odisha - Subsection Section 582(10) in Orissa Municipal Rules, 1953 (10)The licence shall cause the walls of the building to be lime-washed at least once in every six months or be painted once in every two years or more often if so prescribed.
