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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(1)(b) in The Deori Autonomous Council Act, 2005

(b)all public roads which have been constructed and maintained out of the General Council Fund and stones and other materials thereof and also trees, erections, material implements and things provided for such roads;