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Calcutta High Court

C.I.T.W.B.-I Cal vs M/S Jalaj Tubes & Poles P.Ltd on 3 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                      IN THE HIGH COURT AT CALCUTTA
                    SPECIAL JURISDICTION (INCOME TAX)
                              ORIGINAL SIDE

                              IP 126 OF 1996
                             C.I.T.W.B.-I CAL

                                   Versus

                      M/S JALAJ TUBES & POLES P.LTD.


      BEFORE:

      The Hon'ble CHIEF JUSTICE ARUN MISHRA

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 3rd April, 2014.

                 The Court :- Nobody appears to prosecute the matter.

            It    appears   that   the   petition   has   been   decided   on

3.9.1997

, as it is reported by the registry of this Court.

Let office to make necessary entries in the ledger as well as in the electronic records of this Court.

Let cause title of this matter be corrected as "C.I.T., WB-1, CAL. VS. JALAN TUBES & POLES PVT. LTD.". (JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.