Calcutta High Court
C.I.T.W.B.-I Cal vs M/S Jalaj Tubes & Poles P.Ltd on 3 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
IP 126 OF 1996
C.I.T.W.B.-I CAL
Versus
M/S JALAJ TUBES & POLES P.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 3rd April, 2014.
The Court :- Nobody appears to prosecute the matter.
It appears that the petition has been decided on
3.9.1997, as it is reported by the registry of this Court.
Let office to make necessary entries in the ledger as well as in the electronic records of this Court.
Let cause title of this matter be corrected as "C.I.T., WB-1, CAL. VS. JALAN TUBES & POLES PVT. LTD.". (JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.