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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)The person by whom or on whose behalf such application is made shall furnish such information in regard to the co-operative society applying under sub-section (1) or the proposed co-operative as the Registrar may require.