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[Cites 0, Cited by 0] [Section 242] [Entire Act]

State of Odisha - Subsection

Section 242(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)In every place wherein not less that two hundred and fifty building workers are ordinarily employed, the employer of such building workers shall provide an adequate canteen in the manner as specified in this rule for the use of such building workers.