Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(2)(i) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947 (i)lodging with reference to the nature of the accommodation and the number of lodgers to be accommodated;