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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(a) in Advertisement (Registration and Regulation) Bye-laws, 2012

(a)To appoint Superintendent under bye-law 4, and to instruct the Superintendent to act in specific cases in accordance with the provisions of law.