Het Ram Verma vs . Reena Devil & Anr. on 28 February, 2022

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Het Ram Verma Vs. Reena Devil & Anr.

RSA No. 181/2018

28.02.2022 Present: Mr. Ashish Verma, Advocate, vice counsel for the appellant.

None for the respondents.

CMP NO. 3487/2018

As prayed for by learned vice counsel for the r to appellant, list next week.

(Chander Bhusan Barowalia) Judge 28th February, 2022 (raman) ::: Downloaded on - 28/02/2022 20:12:03 :::CIS

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