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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(xi) in The Rules of the High Court of Orissa, 1948

(xi)[ All matters relating to promotion, posting, transfer and deputation of the Officers of the Orissa Superior Judicial Service (Senior Branch] [Added vide C. S. No. 16 (X1/84, dated 17.7.1984).].