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Supreme Court - Daily Orders

Union Of India vs S. Rajguru on 16 January, 2015

Bench: Vikramajit Sen, C. Nagappan

     ITEM NO.5                          COURT NO.13                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   33895/2014

     (Arising out of impugned final judgment and order dated 13/08/2014
     in WPC No. 5113/2014 passed by the High Court Of Delhi At N. Delhi)

     UNION OF INDIA                                                  Petitioner(s)

                                                VERSUS

     S. RAJGURU                                                      Respondent(s)



     Date : 16/01/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)              Mr. Tushar Mehta, ASG
                                    Mr. T.N. Razdan, Adv.
                                    Ms. Binu Tamta, Adv.
                                    Mrs. Anil Katiyar,Adv.

     For Respondent(s)              Mr. P.P. Khurana, Sr. Adv.
                                    Mr. Rajesh Singh Chauhan, Adv.
                                    Mr. Sudhansu Palo,Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

Special Leave Petition is dismissed.

(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.01.17 12:23:55 IST Reason: