Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 122 in Assam Co-Operative Societies Act, 2007 122. Act VII of 1913 not to apply. - The provisions of the Indian Companies Act, 1913 shall not apply to registered societies.
