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[Cites 0, Cited by 0] [Section 37(5)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(5)(c) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(c)the design and safety codes or standards that the facility must comply to, including for management of social and environmental impacts;