Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] Union of India - Subsection Section 15(2)(a) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018 (a)the point of presence shall be responsible for receiving and processing switching requests from subscribers among schemes and among pension fund;