Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 44 in The Calcutta Port Rules, 1943 44. Comprehensive Rules. - The provisions of rules 9, 10,11, 22, 23, 24, 28, 36 and 37 shall apply in relation to inland steam-vessels as they apply in relation to sea-going vessels.
