Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(h) in Tamil Nadu Cotton Control Act, 1952 (h)"standard cotton" in respect of any area, means any variety of cotton the cultivation of which is permitted in such area under clause (i) of section 3, subsection (1).
