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Chattisgarh High Court

Smt. Shyambala vs Kamal Kishore Modi on 18 August, 2015

              HIGH COURT OF CHHATTISGARH, BILASPUR

                              WP227 No. 514 of 2015

   Smt. Shyambala Aged About 42 Years W/O Shri Suresh Agrawal R/O Old Power House
   In Front Of Rama Residence. P.O. & P.S. Torwa Revenue And Civil Distt. Bilaspur
   (Chhattisgarh)

                                                                          ---- Petitioner

                                      Versus

1. Kamal Kishore Modi S/O Lat. Kanhiyalal Modi Aged About 66 Years R/O D- 204 Krishna
   Vihar Vidyanagar Bilaspur Revenue And Civil Distt. Bilaspur Pin 495004 (Chhattisgarh)
   (Plaintiff)

2. Dinesh Modi, S/O Late Kanhaiyalal Modi, Aged About 49 Years R/O Infront Of
   Government School Dayalband, P.O. & P.S. Tarbahar Revenue And Civil Distt. Bilaspur
   (Chhattisgarh) (Def. No. 2)

3. Smt. Laxmi Agrawal, Aged About 65 Years D/O Late Kanhaiyalal Modi R/O E/C 4/4
   Executive Colony, Budharaja, P.O. Budharaja P.S. Sambalpur Revenue & Civil District
   Sambalpur (Odisa) Pin 768001 (Def. No. 3)

4. Smt. Usha Khemka, W/O Santosh Khemka, D/O Late Kanhaiyalal Modi Aged About 62
   Years R/O Dipti Medical 07 Tarachand Dutt Street P.O.T.D. Street Kolkata West Bengal
   Pin 700073 (Def. No. 4))

5. Smt. Aruna Jhanjhadia, W/O Ashok Kumar, D/O Lat. Kanhaiya Lal Modi Aged About 57
   Years R/O Mrwaripara Sambalpur P.S. Sambalpur Revenue & Civil Distt. Sambalpur
   (Odisa) Pin 768001 (Def. No. 5)

6. Smt. Manju Agrawal, W/O Shri Vinod Kumar, D/O Late Kanhaiyalal Modi Aged About 54
   Years R/O H.I.G. B/139 Phase 3 Kalinga Vihar Chand P.O. Chand Raurkela Revenue &
   Civil Distt. Raurkela (Odisa) Pin 768002 (Def. No. 6)

7. Smt. Pusplata Jalan, W/O Shri Paresh Jalan, D/O Late Kanhaiyalal Modi Aged About 50
   Years R/O Samleswari Fertilizer Khetrajpur P.O. Sambalpur P.S. Sambalpur Revenue &
   Civil Distt. Sambalpur (Odisa) (Def. No. 7)

8. Smt. Sarla Modi, W/O Late Basant Modi, Aged About 55 Years Daughter In Law Of Late
   Kanhaiyalal Modi R/O Radheshyam Pachari Wale Budhwari Road Dongargarh P.O. &
   P.S. Dongargarh Revenue & Civil Distt. Rajnandgaon (Chhattisgarh) Pin 494003 (Def.
   No. 8A)

9. Smt. Sharda Agrawal, W/O Shri Ghanshyam Agrawal, Grand Daughter Of Late
   Kanhaiyalal Modi Aged About 31 Years R/O Shyam Aaloo Bhandar Khetrajpur P.O.
   Sambalpur P.S. Sambalpur Revenue & Civil Distt. Sambalpur (Odisa) Pin 768001 (Def.
   No. 8B)

10. Smt. Sharadha Agrawal, W/O Shri Naurang Agrawal, Grand Daughter Of Late
    Kanhaiyalal Modi Aged About 28 Years R/O Shyam Aaloo Bhandar Khetrajpur P.O.
    Sambalpur P.S. Sambalpur Revenue & Civil Distt. Sambalpur (Odisa) Pin 768001 (Def.
    No. 8C)

                                                                      ---- Respondents

18/08/2015 Shri K.A. Ansari, Senior Advocate with Shri Avinash Mishra, counsel for the petitioner.

Shri Kshitij Sharma, counsel for respondent No.1.

After hearing learned counsel for the parties, this Court is inclined to stay further proceedings in the pending Civil Suit.

The matter shall be heard finally in the week commencing 21st September, 2015.

In the meanwhile, respondent may file reply.

Sd/-

(Manindra Mohan Shrivastava) Judge Praveen