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NCT Delhi - Section

Section 50 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

50. Work done to be measured and entered daily.

- Before the prisoners leave their places of work in the afternoon, the Factory Manager or Deputy Superintendent and Head Warders shall measure and mark off the work done by each prisoner and note the same against his name in the labour register. The entries in this register may be made by an educated convict. If in any case, owing to the nature of the work, the task cannot be taken daily, it should be taken whenever it is possible to do so.