Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 15 in Terms and Conditions and the purposes for sanctioning Grants to the Village Panchayats

15.

The grants/grantee institution shall also be subject to all other conditions as laid down under the General Financial Rules, as amended from time to time.