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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(5)(a) in Tamil Nadu Panchayats Building Rules, 1997

(a)1.5 metres for low tension lines, 1.75 metres from high tension lines from accessible portions or buildings measured horizontally and 1.25 metres for both low tension and high tension lines from inaccessible portions measured horizontally;