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Allahabad High Court

Goverdhan Ram Lal Maurya And 2 Others vs State Of U P And 5 Others on 14 July, 2021

Bench: Manoj Misra, Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 8222 of 2021
 

 
Petitioner :- Goverdhan Ram Lal Maurya And 2 Others
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Suresh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Misra,J.
 

Hon'ble Jayant Banerji,J.

This writ petition was filed in the month of February, 2021 seeking a direction upon the respondents to include the name of the petitioners as well as other applicants in the voter list for the ensuing Panchayat elections.

As Panchayat elections 2021 have already been held and the petitioners would have a right to stake their claim as and when revision of the voter list next takes place or before the next election, we dispose off this petition with the aforesaid liberty.

Order Date :- 14.7.2021.

Rks.