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Madhya Pradesh High Court

Asgar Ali vs M/S Nipani Advaita Developers Llp on 27 June, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                            AA No. 218 of 2023
                                           (ASGAR ALI Vs M/S NIPANI ADVAITA DEVELOPERS LLP AND OTHERS)

              Dated : 27-06-2023
                                     Parties through their counsel.

                                     Documents supplied to counsel for respondents in Court.

List the matter in next week.

(VISHAL DHAGAT) JUDGE Digitally signed by SHABANA ANSARI Date: 2023.06.28 14:02:46 +05'30' shabana