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[Cites 0, Cited by 0] [Section 256] [Entire Act]

Union of India - Subsection

Section 256(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)In overseas, when conditions render this desirable, the Senior Officer shall arrange for all temporary movements, or movements for which Genform will be some time in transit, to be recorded locally on the station, in such a way that he can inform the appropriate authority at home of any changes in personnel.